West Bengal Evacuee Property Act, 1951

An Act to provide for certain matters relating to evacuee property. Whereas it is expedient to provide for certain matters relating to evacuee property : It is hereby enacted as follows :-

Act number

Act 5 of 1951

Year

1951

Enacted on

21-03-1951

In force from

21 March 1951

Jurisdiction

West Bengal State Act

Subjects

Land And Property, Administrative Law

Read the full text of West Bengal Evacuee Property Act, 1951 section by section on LawLens.

Official source: India Code