west bengal factories and mines ( control of dismantling ) act, 1948

An Act to provide for the control of dismantling of factories and mines. Whereas it is expedient to provide for the control of dismantling of factories and mines; It is hereby enacted as follows :-

Act number

Act 13 of 1948

Year

1948

Enacted on

22-04-1948

In force from

22 April 1948

Jurisdiction

West Bengal State Act

Subjects

Mines And Minerals

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Official source: India Code