West Bengal Fire Services ( Maintenance Of Discipline ) Act, 1974

Assent of the Governor published in the Calcutta Gazette, Extraordinary, dated the 2nd December, 1974. An Act to provide for the maintenance of discipline among the members of the fire brigade so as to ensure the proper discharge of their duties. Whereas it is expedient to provide for the maintenance of discipline among the members of the fire brigade so as to ensure the proper discharge of their duties; It is hereby enacted as follows :-

Act number

Act 43 of 1974

Year

1974

Enacted on

02-12-1974

In force from

2 December 1974

Jurisdiction

West Bengal State Act

Subjects

Labour And Employment, Public Service

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Official source: India Code