west bengal gambling and prize competitions act, 1957
An Act to consolidate and amend the law relating to the prevention of gambling and to provide for the control and regulation of prize competitions. Whereas it is expedient to consolidate and amend the law relating to the prevention of gambling and to provide for the control and regulation of prize competitions; It is hereby enacted as follows:-
- Act number
- Act 32 of 1957
- Year
- 1957
- Enacted on
- 12-03-1958
- In force from
- 12 March 1958
- Jurisdiction
- West Bengal State Act
- Subjects
- Criminal Law, Administrative Law
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Official source: India Code