West Bengal Heritage Commission Act, 2001

Assent of the Governor first published in the Calcutta Gazette, Extraordinary, dated the 21st March, 2001. An Act to provide for the establishment of a Heritage Commission in the State of West Bengal for the purpose of identifying heritage buildings, monuments, precincts and sites and for measures for their restoration and preservation. Whereas it is expedient to provide for the establishment of a Heritage Commission in the State of West Bengal for the purpose of identifying heritage buildings, monuments, precincts and sites and for measures for their restoration and preservation; It is hereby enacted in the Fifty-second Year of the Republic of India, by the Legislature of West Bengal, as follows :-

Act number

Act 9 of 2001

Year

2001

Enacted on

21-03-2001

In force from

21 March 2001

Jurisdiction

West Bengal State Act

Read the full text of West Bengal Heritage Commission Act, 2001 section by section on LawLens.

Official source: India Code