West Bengal Home Guards Act, 1962

No. 11 of 1962 An Act to provide for the constitution of Home Guards in West Bengal. WHEREAS it is necessary to provide for the constitution of Home Guards in West Bengal; It is hereby enacted as follows:—

Act number

Act 11 of 1962

Year

1962

Enacted on

14-12-1962

In force from

14 December 1962

Jurisdiction

West Bengal State Act

Subjects

Defence And National Security

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Official source: India Code