West Bengal Homeopathic System Of Medicine Act, 1963

An Act to provide for the development of the Homoeopathic system of medicine, to regulate the teaching and practice thereof and to deal with certain other connected matters. It is hereby enacted as follows:-

Act number

Act 33 of 1963

Year

1963

Enacted on

06-11-1963

In force from

6 November 1963

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine, Education, Food And Drug Regulation

Read the full text of West Bengal Homeopathic System Of Medicine Act, 1963 section by section on LawLens.

Official source: India Code