West Bengal Irrigation ( Imposition Of Water Rate For Damodar Valley Corporation Water ) Act, 1958

An Act to provide for the imposition of a water rate in areas in West Bengal where water supplied by the Damodar Valley Corporation is available for irrigation and certain matters ancillary thereto and connected therewith. Whereas it is expedient to provide for the imposition of a water rate in areas in West Bengal where water supplied by the Damodar Valley Corporation is available for irrigation and certain matters ancillary thereto and connected therewith; It is hereby enacted as follows :-

Act number

Act 26 of 1958

Year

1958

Enacted on

30-01-1959

In force from

30 January 1959

Jurisdiction

West Bengal State Act

Subjects

Agriculture

Read the full text of West Bengal Irrigation ( Imposition Of Water Rate For Damodar Valley Corporation Water ) Act, 1958 section by section on LawLens.

Official source: India Code