West Bengal Jute ( Control Of Prices ) Act, 1950

An Act to provide for the control of the price of jute. Whereas it is expedient to provide for the control of the price of jute in the manner hereinafter appearing; It is hereby enacted as follows :-

Act number

Act 6 of 1950

Year

1950

Enacted on

15-03-1950

In force from

15 March 1950

Jurisdiction

West Bengal State Act

Subjects

Agriculture, Contracts And Commercial Law

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Official source: India Code