West Bengal Jute Goods Act, 1950

An Act to provide for the prevention of certain dealings in jute goods. Whereas it is expedient to provide for the prevention of certain dealings in jute goods; It is hereby enacted as follows :-

Act number

Act 5 of 1950

Year

1950

Enacted on

15-03-1950

In force from

15 March 1950

Jurisdiction

West Bengal State Act

Subjects

Contracts And Commercial Law

Read the full text of West Bengal Jute Goods Act, 1950 section by section on LawLens.

Official source: India Code