west bengal land development and planning act, 1948

An Act to provide for the acquisition and development of land for public purposes. Whereas it is expedient to provide for the acquisition and development of land for public purposes; It is hereby enacted as follows :-

Act number

Act 21 of 1948

Year

1948

Enacted on

07-10-1948

In force from

7 October 1948

Jurisdiction

West Bengal State Act

Subjects

Land And Property

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Official source: India Code