West Bengal Land ( Requisition And Acquisition ) Re-enacting Act, 1977

Act number
Act 15 of 1977
Year
1977
Enacted on
22-07-1977
In force from
22 July 1977
Jurisdiction
West Bengal State Act
Subjects
Land And Property

Read the full text of West Bengal Land ( Requisition And Acquisition ) Re-enacting Act, 1977 section by section on LawLens.

Official source: India Code