West Bengal Lifts And Escalators Act, 1955

An Act to provide for the regulation of the installation, maintenance and safe working of lifts and escalators in West Bengal and of all machinery and apparatus pertaining to such lifts and escalators. It is hereby enacted as follows:-

Act number

Act 5 of 1955

Year

1955

Enacted on

28-03-1955

In force from

28 March 1955

Jurisdiction

West Bengal State Act

Subjects

Administrative Law

Read the full text of West Bengal Lifts And Escalators Act, 1955 section by section on LawLens.

Official source: India Code