West Bengal Livestock Improvement Act, 1954

An Act to provide for the improvement of livestock in West Bengal. It is hereby enacted as follows :-

Act number
Act 34 of 1954
Year
1954
Enacted on
29-10-1954
In force from
29 October 1954
Jurisdiction
West Bengal State Act
Subjects
Agriculture

Read the full text of West Bengal Livestock Improvement Act, 1954 section by section on LawLens.

Official source: India Code