west bengal local bodies (electoral offences and miscellaneous provisions) act, 1952
An Act to provide for certain penal and other measures for the efficient and peaceful conduct of elections. Whereas it is expedient to provide for certain penal and other measures for the efficient and peaceful conduct of elections; It is hereby enacted as follows:-
- Act number
- Act 10 of 1952
- Year
- 1952
- Enacted on
- 28-07-1952
- In force from
- 28 July 1952
- Jurisdiction
- West Bengal State Act
- Subjects
- Elections
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Official source: India Code