West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers ( Regulation Of Employment And Welfare ) Act, 1981

Assent of the President of India was first published in the Calcutta Gazette, Extraordinary, of the 29th October, 1987. An Act to provide for regulating the employment of unprotected workers engaged in certain employments in West Bengal and for matters connected therewith or incidental thereto. Whereas it is expedient to regulate the employment of unprotected workers such as Mazdoor, Tindal, Loader, Godownman and similar other workers, engaged in certain employments, to make better provision for the terms and conditions of employment of such workers, to make provision for ensuring the adequate supply and full and proper utilisation of such workers in such employments, and to provide for the establishment of Boards in respect of such employments for different areas of West Bengal; It is hereby enacted as follows:-

Act number

Act 51 of 1981

Year

1981

Enacted on

29-10-1981

In force from

29 October 1987

Jurisdiction

West Bengal State Act

Subjects

Labour And Employment

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Official source: India Code