West Bengal Mining Settlements ( Health And Welfare ) Act, 1964
An Act to provide for the better control and sanitation of mining settlements in West Bengal. It is hereby enacted as follows:-
- Act number
- Act 25 of 1964
- Year
- 1964
- Enacted on
- 26-11-1964
- In force from
- 26 November 1964
- Jurisdiction
- West Bengal State Act
- Subjects
- Health And Medicine, Mines And Minerals
Read the full text of West Bengal Mining Settlements ( Health And Welfare ) Act, 1964 section by section on LawLens.
Official source: India Code