West Bengal Minorities Development And Finance Corporation Act, 1995

Assent of the Governor was first published in the Calcutta Gazette. Extraordinary, dated the 10th October. 1995. An Act to establish a Minorities Development and Finance. Corporation in West Bengal. Whereas it is expedient to provide for the establishment of a Minorities Development and Finance Corporation in West Bengal; It is hereby enacted as follows:-

Act number

Act 18 of 1995

Year

1995

Enacted on

10-10-1995

In force from

10 October 1995

Jurisdiction

West Bengal State Act

Subjects

Tribal And Minority Affairs

Read the full text of West Bengal Minorities Development And Finance Corporation Act, 1995 section by section on LawLens.

Official source: India Code