West Bengal Municipal Act, 1993
- Act number
- Act 22 of 1993
- Year
- 1993
- Enacted on
- 31-05-1994
- In force from
- 17 April 2018
- Jurisdiction
- West Bengal State Act
- Subjects
- Housing And Urban Development, Administrative Law, Public Finance
Read the full text of West Bengal Municipal Act, 1993 section by section on LawLens.
Official source: India Code