West Bengal Municipal Employees ( Compulsory Retirement ) Act, 1976

Assent of the Governor first published in the Calcutta Gazette. Extraordinary dated the 23rd March, 1976. An Act to provide for the compulsory retirement of municipal employees under certain circumstances. Whereas it is expedient in the public interest to provide for the compulsory retirement of municipal employees under certain circumstances and for matters connected therewith or incidental thereto; It is hereby enacted as follows :-

Act number

Act 2 of 1976

Year

1976

Enacted on

23-03-1976

In force from

23 March 1976

Jurisdiction

West Bengal State Act

Subjects

Public Service

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Official source: India Code