West Bengal National Volunteer Force Act, 1949

An Act to provide for the constitution of a National Volunteer Force in West Bengal. Whereas it is expedient and necessary to provide for the constitution of a National Volunteer Force in West Bengal by enrolment therein of the citizens of [* * *] [Words 'the Dominion of' omitted by the Adaptation of Laws Order, 1950.] India [* * *] [Words 'or subjects of an Acceding State' omitted by the Adaptation of Laws Order, 1950.] or persons having permanent domicile in West Bengal who may offer themselves for such enrolment, for service during a period of emergency and for such other purposes as the [State Government] [Words substituted for the words 'Provincial Government' by the Adaptation of Laws Order, 1950.] may think fit; It is hereby enacted as follows:-

Act number

Act 1 of 1949

Year

1949

Enacted on

24-02-1949

In force from

24 February 1949

Jurisdiction

West Bengal State Act

Subjects

Defence And National Security

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Official source: India Code