West Bengal Non-trading Corporations Act, 1965

An Act to provide for the incorporation, regulation and winding up of non-trading corporations with objects confined to the State of West Bengal and for matters connected therewith. It is hereby enacted as follows:-

Act number

Act 11 of 1965

Year

1965

Enacted on

12-06-1965

In force from

12 June 1965

Jurisdiction

West Bengal State Act

Subjects

Companies And Corporate Law

Read the full text of West Bengal Non-trading Corporations Act, 1965 section by section on LawLens.

Official source: India Code