west bengal panchayat act, 1956
An Act to establish Panchayats in rural areas of West Bengal and to provide for matters connected therewith. It is hereby enacted as follows:-
- Act number
- Act 1 of 1957
- Year
- 1957
- Enacted on
- 24-01-1957
- In force from
- 24 January 1957
- Jurisdiction
- West Bengal State Act
- Subjects
- Administrative Law
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Official source: India Code