West Bengal Premises Rent Control ( Temporary Provisions ) ( Barrackpore And Tollygunce ) ( Validation ) Act, 1955
An Act to validate certain matters relating to the application of the West Bengal Premises Rent Control (Temporary Provisions) Act, 1950, in Barrackpore and Tollygunge. It is hereby enacted as follows :-
- Act number
- Act 12 of 1955
- Year
- 1955
- Enacted on
- 19-04-1955
- In force from
- 19 April 1955
- Jurisdiction
- West Bengal State Act
- Subjects
- Housing And Urban Development
Read the full text of West Bengal Premises Rent Control ( Temporary Provisions ) ( Barrackpore And Tollygunce ) ( Validation ) Act, 1955 section by section on LawLens.
Official source: India Code