west bengal premises tenancy act, 1956
An Act to provide for the regulation of certain incidents of tenancy of premises in Calcutta and some other areas in West Bengal. It is hereby enacted as follows :-
- Act number
- Act 12 of 1956
- Year
- 1956
- Enacted on
- 30-03-1956
- In force from
- 30 March 1956
- Jurisdiction
- West Bengal State Act
- Subjects
- Land And Property
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Official source: India Code