west bengal preservation of historical monuments and objects and excavation of archaeological sites act, 1957

An Act to provide for the preservation in certain cases of historical monuments and objects and for the excavation of archaeological sites in West Bengal. It is hereby enacted as follows :- Preliminary

Act number

Act 31 of 1957

Year

1957

Enacted on

07-03-1958

In force from

7 March 1958

Jurisdiction

West Bengal State Act

Subjects

Administrative Law, Land And Property

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Official source: India Code