West Bengal ( Prevention Of Violent Activities ) Act, 1970

An Act to provide for detention with a view to preventing violent activities and for matters connected therewith. In exercise of the powers conferred by section 3 of the West Bengal State Legislature (Delegation of Powers) Act, 1970, the President is pleased to enact as follows: -

Act number

Act 19 of 1970

Year

1970

Enacted on

22-11-1970

In force from

22 November 1970

Jurisdiction

West Bengal State Act

Subjects

Defence And National Security

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Official source: India Code