West Bengal Primary Education Act, 1973

Assent of the President was first published in the Calcutta Gazette, Extraordinary, of the 20th September, 1974. An Act to make better provision for the development, expansion, management and control of primary education with a view to making it universal, free and compulsory. Whereas it is expedient to make better provision for the development, expansion, management and control of primary education with a view to making it universal, free and compulsory; It is hereby enacted as follows:

Act number

Act 43 of 1973

Year

1973

Enacted on

20-09-1974

In force from

20 September 1974

Jurisdiction

West Bengal State Act

Subjects

Education

Read the full text of West Bengal Primary Education Act, 1973 section by section on LawLens.

Official source: India Code