West Bengal Prohibition Of Ragging In Educational Institutions Act, 2000
[No. 13 of 2000] An Act to prohibit ragging in educational institutions in West Bengal. Whereas it is expedient to prohibit ragging in educational institutions in West Bengal; It is hereby enacted as follows:—
- Act number
- Act 13 of 2000
- Year
- 2000
- Enacted on
- 29-05-2000
- In force from
- 29 May 2000
- Jurisdiction
- West Bengal State Act
- Subjects
- Education, Criminal Law
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Official source: India Code