West Bengal Prohibition Of Unlawful Possession Of Gift Goods Act, 1990

Assent of the Governor first published in the Calcutta Gazette, Extraordinary, dated the 9th September, 1990. An Act to prohibit unlawful possession of gift goods in West Bengal. Whereas it is expedient to prohibit unlawful possession of gift goods in West Bengal; It is hereby enacted as follows :-

Act number

Act 14 of 1990

Year

1990

Enacted on

19-09-1990

In force from

19 September 1990

Jurisdiction

West Bengal State Act

Subjects

Criminal Law

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Official source: India Code