West Bengal Prohibition Of Unlawful Possession Of Property Of Electrical Undertakings Act, 1994
- Act number
- Act 51 of 1994
- Year
- 1994
- Enacted on
- 08-05-1995
- In force from
- 8 May 1995
- Jurisdiction
- West Bengal State Act
- Subjects
- Energy And Electricity, Criminal Law
Read the full text of West Bengal Prohibition Of Unlawful Possession Of Property Of Electrical Undertakings Act, 1994 section by section on LawLens.
Official source: India Code