West Bengal Public Land ( Eviction Of Unauthorised Occupants ) Act, 1962

An Act to provide for the speedy eviction of unauthorised occupants from public lands. Whereas it is expedient to provide for the speedy eviction of unauthorised occupants from public land; It is hereby enacted in the thirteenth Year of the Republic of India, by the Legislature of West Bengal, as follows :-

Act number

Act 13 of 1962

Year

1962

Enacted on

14-12-1962

In force from

14 December 1962

Jurisdiction

West Bengal State Act

Subjects

Land And Property, Administrative Law

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Official source: India Code