West Bengal Public Works Contractors ( Regulation And Control ) Act, 2006
- Act number
- Act 9 of 2006
- Year
- 2006
- Enacted on
- 06-04-2006
- In force from
- 6 April 2006
- Jurisdiction
- West Bengal State Act
- Subjects
- Contracts And Commercial Law, Administrative Law
Read the full text of West Bengal Public Works Contractors ( Regulation And Control ) Act, 2006 section by section on LawLens.
Official source: India Code