west bengal raw jute futures act, 1948

An Act to provide for the prevention of dealing in raw jute futures. Whereas it is expedient to provide for the prevention of dealing in raw jute futures; It is hereby enacted as follows :-

Act number

Act 25 of 1948

Year

1948

Enacted on

08-10-1948

In force from

8 October 1948

Jurisdiction

West Bengal State Act

Subjects

Contracts And Commercial Law

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Official source: India Code