West Bengal Relief Of Rural Indebtedness Act, 1975
An Act to provide for relief of rural indebtedness in West Bengal. Whereas it is expedient to provide for relief of rural indebtedness in West Bengal; It is hereby enacted as follows :-
- Act number
- Act 46 of 1975
- Year
- 1975
- Enacted on
- 05-01-1976
- In force from
- 5 January 1976
- Jurisdiction
- West Bengal State Act
- Subjects
- Agriculture, Social Welfare, Banking And Finance
Read the full text of West Bengal Relief Of Rural Indebtedness Act, 1975 section by section on LawLens.
Official source: India Code