West Bengal Requisitioning Of Vehicles Act, 1979

An Act to provide for the requisition of vehicles for the purposes of maintaining supplies and services essential to the life of the community. Whereas it is expedient to provide for the requisition of vehicles for securing the maintenance of supplies and services essential to the life of the community; It is hereby enacted as follows :-

Act number

Act 34 of 1979

Year

1979

Enacted on

07-12-1979

In force from

7 December 1979

Jurisdiction

West Bengal State Act

Subjects

Transport And Motor Vehicles

Read the full text of West Bengal Requisitioning Of Vehicles Act, 1979 section by section on LawLens.

Official source: India Code