West Bengal Restriction On Construction In Unsafe Areas Act, 1979

An Act to provide for restriction on construction in areas found unsafe due to operation of mines or otherwise in West Bengal. Whereas it is expedient in the public interest to provide for restriction on construction in areas found unsafe due to operation of mines or otherwise in West Bengal; It is hereby enacted as follows :-

Act number

Act 20 of 1979

Year

1979

Enacted on

04-10-1979

In force from

4 October 1979

Jurisdiction

West Bengal State Act

Subjects

Land And Property, Housing And Urban Development

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Official source: India Code