West Bengal Rural Indebtedness Relief Act, 1975
An Act to provide for relief of rural indebtedness in West Bengal. Whereas it is expedient to provide for relief of rural indebtedness in West Bengal. It is hereby enacted as follows :-
- Act number
- Act 37 of 1975
- Year
- 1975
- Enacted on
- 16-10-1975
- In force from
- 16 October 1975
- Jurisdiction
- West Bengal State Act
- Subjects
- Agriculture
Read the full text of West Bengal Rural Indebtedness Relief Act, 1975 section by section on LawLens.
Official source: India Code