West Bengal Salaries And Allowances Act, 1952

An Act to provide for the salaries and allowances of holders of certain offices and for other matters connected therewith. Whereas it is expedient to provide for the salaries and allowance of holders of certain offices and for others mothers connected therewith; It is hereby enacted as follows :-

Act number

Act 5 of 1952

Year

1952

Enacted on

21-07-1952

In force from

21 July 1952

Jurisdiction

West Bengal State Act

Subjects

Public Service

Read the full text of West Bengal Salaries And Allowances Act, 1952 section by section on LawLens.

Official source: India Code