West Bengal Scheduled Castes Advisory Council Act, 2017

Act number
Act 29 of 2017
Year
2017
Enacted on
13-09-2017
In force from
13 September 2017
Jurisdiction
West Bengal State Act
Subjects
Social Welfare

Read the full text of West Bengal Scheduled Castes Advisory Council Act, 2017 section by section on LawLens.

Official source: India Code