West Bengal Scheduled Castes And Scheduled Tribes ( Reservation Of Vacancies In Services And Posts ) Act, 1976

Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, dated the 5th May, 1976. An Act to provide for the reservation of vacancies in services and posts for the members of the Scheduled Castes and Scheduled Tribes. Whereas the members of the Scheduled Castes and Scheduled Tribes who are backward classes of citizens are not adequately represented in the services and posts within the State; And whereas it is expedient to provide for the reservation of vacancies in services and posts for them; It is hereby enacted as follows :-

Act number
Act 27 of 1976
Year
1976
Enacted on
05-05-1976
In force from
5 May 1976
Jurisdiction
West Bengal State Act
Subjects
Social Welfare, Public Service

Read the full text of West Bengal Scheduled Castes And Scheduled Tribes ( Reservation Of Vacancies In Services And Posts ) Act, 1976 section by section on LawLens.

Official source: India Code