West Bengal Scheduled Castes Development And Finance Corporation Act, 1976

An Act to establish a Scheduled Castes [and Scheduled Tribes] [Words inserted by W.B. Act 45 of 1980.] Development and Finance Corporation in West Bengal. Whereas it is expedient to provide for the establishment of a Scheduled Castes [and Scheduled Tribes] [Words inserted by W.B. Act 45 of 1980.] Development and Finance Corporation in West Bengal; It is hereby enacted as follows :-

Act number

Act 39 of 1976

Year

1976

Enacted on

23-07-1976

In force from

23 July 1976

Jurisdiction

West Bengal State Act

Subjects

Social Welfare

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Official source: India Code