West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017

Act number
Act 36 of 2017
Year
2017
Enacted on
25-09-2017
In force from
1 January 2017
Jurisdiction
West Bengal State Act
Subjects
Administrative Law

Read the full text of West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017 section by section on LawLens.

Official source: India Code