West Bengal Slum Areas ( Improvement And Clearance ) Act, 1972

An Act to provide for the improvement and clearance of the slum areas in West Bengal and for matters connected therewith or incidental thereto. Whereas it is expedient to provide for the improvement and clearance of the slum areas in West Bengal and for matters connected therewith or incidental thereto; It is hereby enacted as follows:-

Act number

Act 10 of 1972

Year

1972

Enacted on

04-05-1972

In force from

4 May 1972

Jurisdiction

West Bengal State Act

Subjects

Housing And Urban Development

Read the full text of West Bengal Slum Areas ( Improvement And Clearance ) Act, 1972 section by section on LawLens.

Official source: India Code