West Bengal Staff Selection Commission Act, 2011
Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 31st January, 2012. An Act to provide for constitution of the West Bengal Staff Selection Commission for direct recruitment of prescribed categories of posts and services in the State Government establishments and for matters connected therewith or incidental thereto. Whereas it is expedient to provide for constitution of the West Bengal Staff Selection Commission for direct recruitment of prescribed categories of posts and services in the State Government establishments and for matters connected therewith or incidental thereto; It is hereby enacted as follows:-
- Act number
- Act 17 of 2011
- Year
- 2011
- Enacted on
- 31-01-2012
- In force from
- 31 January 2012
- Jurisdiction
- West Bengal State Act
- Subjects
- Public Service, Administrative Law
Read the full text of West Bengal Staff Selection Commission Act, 2011 section by section on LawLens.
Official source: India Code