West Bengal Standards Of Weights And Measures ( Enforcement ) Act, 1958

An Act to provide for the enforcement in West Bengal of standards of weights and measures. Whereas it is expedient to provide for the enforcement in West Bengal of standards of weights and measures established under the Standards of Weights and Measures Act, 1956 and for matters connected therewith ; It is hereby enacted as follows :-

Act number

Act 23 of 1958

Year

1958

Enacted on

21-01-1959

In force from

21 January 1959

Jurisdiction

West Bengal State Act

Subjects

Science Standards And Metrology

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Official source: India Code