West Bengal State Ayurvedic Health Service Act, 2002

Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, dated the 1st August, 2002. An Act to provide for the regulation of the recruitment, and conditions of service of persons appointed, to the State Ayurvedic Health Service. Whereas it is expedient, in the public interest, to regulate the recruitment, and the conditions of service of persons appointed, to the State Ayurvedic Health Service: It is hereby enacted as follows :-

Act number

Act 11 of 2002

Year

2002

Enacted on

01-08-2002

In force from

1 August 2002

Jurisdiction

West Bengal State Act

Subjects

Public Service, Health And Medicine

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Official source: India Code