West Bengal State Council Of Technical And Vocational Education And Skill Development Act, 2013

An Act to provide for the establishment of single State Council of Technical and Vocational Education and Skill Development by amalgamating two Councils, namely, the West Bengal State Council of Technical Education and the West Bengal State Council of Vocational Education and Training in order to establish an integrated, appropriate and unified framework to enable appropriate competencies in the skilling of manpower of the State in terms of different trades or skills, and to take steps to strengthen skill development initiatives in a co-ordinated manner and to provide for the matters connected therewith or incidental thereto. Whereas it is expedient to provide for the establishment of single State Council of Technical and Vocational Education and Skill Development by amalgamating two Councils, namely, the West Bengal State Council of Technical Education and the West Bengal State Council of Vocational Education and Training in order to establish an integrated, appropriate and unified framework to enable appropriate competencies in the skilling of manpower of the State in terms of different trades or skills, and to take steps to strengthen skill development initiatives in a coordinated manner and to provide for the matters connected therewith or incidental thereto; It is hereby enacted in the Sixty-fourth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

Act number

Act 26 of 2013

Year

2013

Enacted on

14-02-2014

In force from

14 February 2014

Jurisdiction

West Bengal State Act

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Official source: India Code