West Bengal State Council of Technical Education Act, 1995

Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 10th January, 1996. An Act to provide for the establishment of an autonomous State Council of Technical Education in West Bengal. Whereas there are guidelines laid down by the All-India Council for Technical Education and the Expert Committee under the Chairmanship of Dr. S.K. Sen, the then Vice-Chancellor, Jadavpur University, for the setting up of an autonomous State Council for Technical Education as a statutory body; And whereas it is expedient to establish a State Council of Technical Education in West Bengal, keeping in view the guidelines laid down by the Expert Committee as aforesaid in order to re-organise the present set-up of the State Council for Engineering and Technical Education, West Bengal, so as to develop the standard of technical education in West Bengal and to make that standard at par with the standard prevailing at all-India level, to implement the programme of strengthening the technical education, and to monitor the performance of affiliated polytechnics; It is hereby enacted as follows :-

Act number

Act 21 of 1995

Year

1995

Enacted on

10-01-1996

In force from

10 January 1996

Jurisdiction

West Bengal State Act

Subjects

Education

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Official source: India Code