West Bengal State Council Of Vocational Education And Training Act, 2005

Assent of the Governor first published in the Kolkata Gazette, Extraordinary, of the 28th April, 2005. An Act to provide for the establishment of an autonomous State Council of Vocational Education and Training in West Bengal. Whereas it is expedient to establish a State Council of Vocational Education and Training in West Bengal in order to develop the standard of vocational education and training in West Bengal and to make that standard at par with the standard prevailing at All-India Level, to implement programme of strengthening the vocational education and training, and to monitor the performance of the affiliated institutions; It is hereby enacted as follows:-

Act number

Act 7 of 2005

Year

2005

Enacted on

28-04-2005

In force from

28 April 2005

Jurisdiction

West Bengal State Act

Subjects

Education

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Official source: India Code